Section 7 in Rajasthan State Dental Council Rules, 2008
7. Fixation of dates for various stages of election.
- The Returning officer shall appoint and shall notify in the Rajasthan Government Gazette and in such other manner as he thinks fit, the date, time and place for: -(a)the receipt of nomination papers and their scrutiny;(b)the dispatch of voting papers to the electors;(c)the Poll; and(d)the scrutiny and counting of votes.
