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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(F) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(F)[ Banks in which the post of Managing Director and Chief Executive Officerhas not been operationalised, the term Managing Director and Chief Executive Officer shall be read as Chairman & Managing Director, till such time the post is operationalized:] [Substituted by Notification No. S.O. 348 (E), dated 4.2.2015 (w.e.f. 28.11.1970).]