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[Cites 0, Cited by 7] [Section 7(5)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(5)(a) in The Bihar Saw Mills (Regulation) Act, 1990

(a)the licensee has parted, in whole or in part with his control over the saw mill or saw pit or has otherwise ceased to operate or own such mill or saw pit; or