Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 540] [Entire Act] State of Uttar Pradesh - Subsection Section 540(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)Any rule made by the State Government may be general for all Corporations or may be special for any one or more Corporations to be specified.
