Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1970] [Entire Act] State of Rajasthan - Subsection Section 1970(ii) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970 (ii)That I do not possess any agricultural land for cultivation either in my own name or in the name of any member of my joint family.
