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State of Tamilnadu - Section

Section 47 in Tamil Nadu Societies Registration Act, 1975

47. Penalty for falsifying documents.

- Any person who wilfully makes or causes to be made any false entry in, or any omission from, any register, account, balance sheet, or other document, required by this Act to be maintained by a registered society, shall be punishable with tine which may extend to five hundred rupees.