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[Cites 0, Cited by 1] [Section 147(1)] [Section 147] [Entire Act]

State of Gujarat - Subsection

Section 147(1)(c) in The Gujarat Co-Operative Societies Act, 1961

(c)any employer or any director, manager, secretary or other officer or agent acting on behalf of such employer without sufficient cause, fails to comply with sub-section (2) of Section 50;