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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Jharkhand - Subsection

Section 115(ii) in Bihar Education Code, 1961

(ii)A Sub-Inspector of Schools should under no circumstances be posted in his home subdivision. If a Sub-Inspector of Schools has already been stationed in his home sub-division, steps should be taken immediately to transfer him to a circle outside his home subdivision.