Madhya Pradesh High Court
Girjaprasad vs The State Of Madhya Pradesh on 31 October, 2018
1 SA-2543-2018 The High Court Of Madhya Pradesh SA-2543-2018 (GIRJAPRASAD Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 31-10-2018 The records of both the Courts below be requisitioned.
(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 31/10/2018 16:39:25