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Madhya Pradesh High Court

Ramkumar Sen vs The State Of Madhya Pradesh on 13 August, 2019

THE HIGH COURT OF MADHYA PRADESH _____No._______ Gwalior, 13.08.2019 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 84, 96, 100, 101, 103 to 106, 108 Next Week to 112, 114, 116, 117, 118, 120, 122 to 125, 139 63, 64, 67 to 78, 80, 85, 86, 88, After One Week 89, 91 to 94, 98, 102, 113, 115, 121, 126, 128, 130, 131, 134, 135, 136, 138, 140 to 143, 146, 147 Interim order, if any, passed earlier shall continue till next date of listing.

(Anand Pathak) Judge neetu NEETU SHASHANK 2019.08.14 04:46:57 -07'00'