Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of West Bengal - Subsection Section 339(v) in West Bengal Municipal Corporation Act, 2006 (v)"public bridge" means a bridge on or over which a public road or any public work is carried, and which is, for the time being, vested in the Corporation;
