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Bengal Presidency - Section

Section 100 in The Calcutta Port Rules, 1943

100. Restriction on movement.

- No petroleum vessel shall proceed above Budge Budge with
(a)dangerous petroleum;
(b)non-dangerous petroleum which is not intended for discharge at the petroleum berth in Netaji Subhas Dock :
Provided that this rule shall apply to-
(i)a recognised wagon ferry;
(ii)a vessel licensed under rule 113 following a route approved by the Director, Marine Department;
(iii)a vessel proceeding into dry dock in accordance with rule 118.