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NCT Delhi - Section

Section 18 in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

18. Inspection of facilities for relief of passengers in emergencies.

- The Commissioner shall check the following facilities for relief of passengers in case of emergency ; namely-
(i)in-house facilities and preparedness to combat emergencies ;
(ii)communication and arrangements with outside relief agencies ;
(iii)any other item, as he may consider fir for safety for passengers ; and
(iv)competency of metro railway official connected with train working.