Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(2) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 (2)The decision of the Governing Body on all such matters shall, subject to revision by the Central Government, be final.
