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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(1) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(1)Notwithstanding anything contained in rule 7 recruitment to the Service during the year 1961 shall be made by selection by a Committee for each district (hereinafter called the Committee) which will consist of the following:-
(i) Collector Chairman
(ii) The Pramukh of the Zila Parishad Member
(iii) The Asstt. Registrar of District Member Convenor