Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 1 in Goa Land Use (Regulation) Act, 1991 1. Short title, extent and commencement. (1)This Act may be called the Goa Land Use (Regulation) Act, 1991.It extends, to the whole of the State of Goa.(2)It shall be deemed to have come into force with effect from the 2nd day of November, 1990.
