Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 155] [Entire Act] Union of India - Section Section 5 in Consumer Protection Act, 2019 5. Objects of Central Council. - The objects of the Central Council shall be to render advice on promotion and protection of the consumers' rights under this Act.
