Patna High Court - Orders
Shyam Narain Singh & Ors vs Smt.Barti Devi & Ors on 17 February, 2012
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.659 of 1995 (14) dt.17-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.659 of 1995
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Shyam Narain Singh & Ors
.... .... Appellant/s
Versus
Smt.Barti Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Shambhu Sharan
Mr. Surendra Prasad Sinha
Mr. Rajesh Kumar Pandey
For the Respondent/s : Mr. Naresh Chandra Verma
Mr. Arvind Kr.
Mr. Parmanand Pd.
Mr. Arun Kr.Lal
Mr. Diwan Shivanand Basudeo
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
14 17-02-2012Perused the office note dated 16.02.2012. The Vakalatnama filed on 14.02.2012 is accepted.
(Mungeshwar Sahoo, J) Sanjeev/-