Delhi High Court - Orders
Footprints Childcare Pvt Ltd vs Bks Educational Trust & Ors on 5 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 202/2025 and I.A. 6039/2025 & I.A. 6042/2025
FOOTPRINTS CHILDCARE PVT LTD .....Plaintiff
Through: Ms. Aarzoo Aneja, Advocate.
versus
BKS EDUCATIONAL TRUST & ORS. .....Defendants
Through: Ms. Smita Dikshit, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.05.2025
1. Counsel for the parties submit that the parties have substantially agreed on the terms of settlement. 1.1 Counsel seek further time to place on record the Settlement Agreement.
2. List on 26th May, 2025.
AMIT BANSAL, J MAY 05, 2025 at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:20:33