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Delhi High Court - Orders

Footprints Childcare Pvt Ltd vs Bks Educational Trust & Ors on 5 May, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~20
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 202/2025 and I.A. 6039/2025 & I.A. 6042/2025
                                    FOOTPRINTS CHILDCARE PVT LTD                                                    .....Plaintiff
                                                                  Through:            Ms. Aarzoo Aneja, Advocate.

                                                                  versus

                                    BKS EDUCATIONAL TRUST & ORS.                                                    .....Defendants
                                                                  Through:            Ms. Smita Dikshit, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                 ORDER

% 05.05.2025

1. Counsel for the parties submit that the parties have substantially agreed on the terms of settlement. 1.1 Counsel seek further time to place on record the Settlement Agreement.

2. List on 26th May, 2025.

AMIT BANSAL, J MAY 05, 2025 at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:20:33