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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(p) in The Goa Children's Act, 2003

(p)"Fund" means the State Children's Fund constituted under section 14;
(pp)[ "Government or State Government" means the Government of Goa;] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]