Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Dsl Software Ltd.Now M/S Deutsche ... on 11 September, 2017
ITEM NO.47 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 21341/2012
COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S DSL SOFTWARE LTD.NOW M/S DEUTSCHE SOTWARE LTD. Respondent(s)
WITH
SLP(C) No. 8382/2013 (IV-A)
SLP(C) No. 2570-2571/2016 (IX)
SLP(C) No. 17053/2013 (IV-A)
SLP(C) No. 9144/2014 (IV-A)
SLP(C) No. 17223/2016 (IX)
SLP(C) No. 12098/2016 (IX)
SLP(C) No. 32565/2015 (IV-A)
SLP(C) No. 22405/2015 (IV-A)
SLP(C) No. 22411/2015 (IV-A)
SLP(C) No. 23304/2015 (IX)
SLP(C) No. 27942/2012 (IV-A)
SLP(C) No. 5376/2013 (IV-A)
SLP(C) No. 5375/2013 (IV-A)
Date : 11-09-2017 This petition was called on for hearing today.
For Petitioner(s)
Ms. Mamta Saxena, Adv.
Ms. Anil Katiyar, AOR
Pritha Srikumar, AOR
Mr. B. Vijayalakshmi Menon, AOR
For Respondent(s)
Mr. A. Lakshminarayanan, Adv.
Mr. V. Balachandran, AOR
Ms. Anil Katiyar, AOR
Ms. Shivani Khandekar, Adv.
Ms. Kavita Jha, AOR
Pritha Srikumar, AOR
Ms. Yugandhra Pawar Jha, Adv.
Mr. Piyush Bhardwaj, Adv.
Mr. Kunal Verma, AOR
Signature Not Verified
Ms. Pritha Srikumar Iyer, Adv.
Digitally signed by
RUPAM DHAMIJA
Date: 2017.09.14
Mr. Shujoy Mazumdar, Adv.
11:08:04 IST
Reason:
Item No.47 -2-
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 17223/2016
Sole respondent has been served but no one has put in appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules, however, alongwith the connected matter as and when becomes ready. SLP(C) No. 12098/2016 Four weeks' time is granted to the sole respondent for filing counter affidavit. List again on 24.10.2017. Remaining matters Deleted.
RAJESH KUMAR GOEL Registrar