Section 1 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997
1. Short title, extent and commencement.
(1)This Act maybe called the Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997.(2)It extends to the whole of the State of Jammu and Kashmir.(3)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint.] [Enforced vide SRO-65 dated 20-2-2001 w.e.f. 16-3-2001.]
