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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2)(e) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(e)the allotment or reservation of land for roads, open spaces, gardens, recreational grounds, schools, markets, green belts and dairies, transport facilities and public purposes of all kinds;