Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 23 in The Rajasthan Higher Judicial Service Rules, 1969 23. Appointments to posts in the selection Grade. - Appointments to the posts in the selection grade of the service shall be made by the Governor in consultation with the Court on the basis of merit.
