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[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Rajasthan - Subsection

Section 14A(1) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(1)Upon the publication of the declaration under section 14, the area concerned shall be deemed to be under consolidation operations from the date of such publication.