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[Cites 0, Cited by 1] [Section 320] [Entire Act]

Union of India - Subsection

Section 320(2) in Government of India Act, 1935

(2)The remainder of this Act shall, subject to any express provision to the contrary, come into force on such date as His Majesty in Council may appoint and the said date is the date referred to in this Act as the commencement of Part III of this Act.