Section 14(2) in Arunachal Pradesh Urban and Country Planning Act, 2007
(2)The Officers and employees of the Local Planning Authority shall be entitled to receive such salaries and allowances and honorarium to the State Government Officials/Officers if engaged partly as maybe fixed by the Local Planning Authority and shall be governed by such terms and conditions of service as may be determined by rules and regulations made in this behalf.Chapter-IV Present Land Use Map
