Section 6(1)(a) in The U.P. National Parks Act, 1935

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State of Uttar Pradesh - Subsection

Section 6(1)(a) in The U.P. National Parks Act, 1935

(a)may construct such road, bridges, buildings and fences and carry out such other works as he may consider necessary for the purposes of such park; and

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State of Uttar Pradesh - Subsection

Section 6(1)(a) in The U.P. National Parks Act, 1935