Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(2)(b) in New Town Kolkata Planning Area (Building) Rules, 2014 (b)structural stability certificate for the particular block of building which is stated to be complete.