Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 52 in The Rail Land Development Authority (Development of Land and Other Works) Regulations, 2012 52. Interpretation. - In case of any ambiguity on the meaning of any clause of this regulation, the interpretation of the Authority shall be final.
