Section 11(3) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(3)No person shall be eligible to hold the office of the [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] for more than [three terms] [ Substituted by U.P. Act VIII of 1966]
