Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttarakhand - Subsection Section 40(1) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 (1)All officers and servants of the Court shall be subject to the superintendence and control of the Chief Justice.
