Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(iv) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(iv)two members, to be nominated by the Government from out of the persons employed by the Marine Products Export Development Authority or Sri Venkateswara Vetarinary University not below the rank of Associate Professors;