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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(g) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

(g)Recommending to the State Government, any modifications required to be issued in these rules in accordance with changes in technology or social conditions;