Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 27 in The Andhra Pradesh Lotteries Act, 1968 27. Repeal of Section 294-A of Act XLV of 1860 The provisions of Section 294-A of the Indian Penal Code in its application to the State of Andhra Pradesh, are hereby repealed.
