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State of Rajasthan - Section

Section 15 in The Rajasthan Co-Operative Service Rules, 1954

15. Qualifying service for promotion to the Service.

- No person shall be recruited to the Service by promotion unless he has been serving in the Rajasthan Subordinate Co-operative service (Class I) for at least five years on the 1st day of January of the year in which the selection is made.Explanation.- Service on a corresponding post in the Cooperative Department of a Covenanting State of Rajasthan shall count as service in the Rajasthan Subordinate Cooperative Service (Class I).