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[Cites 0, Cited by 0] [Section 3C] [Entire Act]

State of Maharashtra - Subsection

Section 3C(3) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(3)[ On the completion of the Slum Rehabilitation Scheme, the Slum Rehabilitation Area shall cease to be such area.] [Sub-section (3) was added by Maharashtra 11 of 2012, Section 4 (w.e.f. 19-6-2012).]