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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The District and State Register shall contain particulars like the registration/License Number, Name of the clinical establishment as specified in form statutory Clinical Establishment Form VII and any such particulars as may be notified by the Government from time to time.