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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(vi) in The Shree Somnath Sanskrit University Act, 2005

(vi)one Dean of the Faculty nominated by the Vice-Chancellor from amongst the Dens of Faculties by rotation in such manner as may be prescribed;