Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(2) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965 (2)The constitution of the Advisory Board, the term of office of its members and the procedure regarding its work shall be such as may be prescribed.
