Chattisgarh High Court
Purushottam Das vs Bhairi 42 Crr/1115/2017 Murli Chhabra ... on 15 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
SA No. 354 of 2017
Purushottam Das Versus Bhairi & Ors.
15/01/2018 Mrs. Renu Kochar, Advocate for the Appellant.
Mr. Ramakant Pandey, Advocate for Respondents 1 to 4.
Mr. Rajkumar Jaiswal, Panel Lawyer for the State. Heard on admission.
This second Appeal is admitted on the following substantial question of law:
"Whether, the appellate Court was justified in dismissed the suit of plaintiff on the basis of unregistered document especially in which there admission of defendant, that there is manipulation and over writing in the document?
List this case in the week commencing 29 th of January, 2018.
Sd/-
Arvind Singh Chandel Judge Rahul