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Supreme Court - Daily Orders

Digispice Technologies Ltd. (Formerly ... vs Commissioner Of Income Tax on 1 May, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.3                                  COURT NO.10              SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.32283/2015

     (Arising out of impugned final judgment and order dated 13/05/2015
     in ITA No.99/2015 passed by the High Court Of Judicature at
     Allahabad)

     SPICE MOBILITY LTD.                                                Petitioner(s)

                                                      VERSUS

     COMMISSIONER OF INCOME TAX                                         Respondent(s)

     Date : 01/05/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr.   Ajay Vohra, Sr. Adv.
                                       Ms.   Kavita Jha,Adv.
                                       Mr.   Repesh Jain, Adv.
                                       Mr.   Aditya Vohra, Adv.

     For Respondent(s)                 Mr. Ranjit Kumar, SG
                                       Mr. Aman Sinha, Sr. Adv.
                                       Mr. Ritesh Kumar, Adv.
                                       Mr. Sameer Abhyankar, Adv.
                                       Mrs. Anil Katiyar,Adv.

                          UPON hearing the counsel the Court made the following
                                              O R D E R

As prayed, let counter affidavit be filed within a week. List this matter in the third week of July, 2017. Rejoinder affidavit, if any, may be filed in the meantime.

                             (ASHA SUNDRIYAL)                       (CHANDER BALA)
                               COURT MASTER                          COURT MASTER
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2017.05.02
17:28:13 IST
Reason: