Supreme Court - Daily Orders
Pic Departmentals Pvt. Ltd vs Sreeleathers Pvt. Ltd on 14 November, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
1.
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO. 2327 OF 2024
IN
CIVIL APPEAL NO. 8968 OF 2024
PIC DEPARTMENTALS PVT.LTD. ...PETITIONER(S)
VERSUS
SREELEATHERS PVT.LTD. ...RESPONDENT(S)
ORDER
This Misc. Application has been filed seeking modification of the order dated 30.07.2024 passed by this Court in Civil Appeal No. 8968 of 2024.
2. Learned senior counsel appearing for the respondent agrees that the mistakes are inadvertent.
3. In view of the above, prayers made in Para 3 (ii)
(d) and (e) are allowed. Accordingly, Misc. Application stands disposed of.
4.Consequence thereof, paras 6 and 7 of the order dated Signature Not Verified 30.07.2024 passed in Civil Appeal No. 8968 of 2024 are Digitally signed by Jayant Kumar Arora Date: 2024.11.28 16:53:27 IST Reason: modified to the following extent:
2.
“Para 6 - In place of “Ejectment Suit No. 34/2018”, it should be read as “Ejectment Suit No.340/2018” Para 7 - In place of “Contempt Case No. 331/2001”, it should be read as “Contempt Case No.333/2001”.” ......................J. [SUDHANSHU DHULIA] ......................J. [AHSANUDDIN AMANULLAH] NEW DELHI NOVEMBER 14, 2024 3. ITEM NO.20 COURT NO.14 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No. 2327/2024 in C.A. No. 8968/2024 PIC DEPARTMENTALS PVT. LTD. Petitioner(s) VERSUS SREELEATHERS PVT. LTD. Respondent(s) (FOR ADMISSION and IA No.231122/2024-MODIFICATION and IA No.246296/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES) Date : 14-11-2024 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH For Petitioner(s) Mr. Indranil Ghosh, Adv.
Mr. Palzer Moktan, Adv.
Ms. Aanchal Tikmani, AOR For Respondent(s) Mr. Rana Mukherjee, Sr. Adv.
Ms. Daisy Hannah, AOR Ms. Oindrila Sen, Adv.
Mr. Samarth Mohanty, Adv.
Ms. Sneha Ahmed, Adv.
UPON hearing the counsel the Court made the following O R D E R Misc. application is disposed of in terms of the signed order. (JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER (Signed order is placed on the file)