Section 2(29) in The Goa Co-operative Societies Act, 2001
(29)'multi State society' means a co-operative society which is registered or deemed to be registered under the [Multi State Co-operative Societies Act, 2002 (Central Act 39 of 2002)] [For the words, figures and brackets 'Multi State Co-operative Societies Act, 1984 (Central Act 51 of 1984)', the words, figures and brackets 'Multi State Co-operative Societies Act, 2002 (Central Act 39 of 2002)' substituted by Amendment Act, 2004 (Goa Act 22 of 2004) published in O. G., Sr. I No. 23 dated 3rd September, 2004 inserted in the Act, 2001.]
