Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Nagaland - Subsection Section 89(27) in Nagaland Excise Rules (27)"To tap" means to prepare any part of tari (toddy) producing from tree or to use any means for the purpose of causing sap to exude from the tree;
