Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(9)] [Section 131] [Entire Act] State of Uttarakhand - Subsection Section 131(9)(d) in Uttarakhand Panchayati Raj Act, 2016 (d)The word "by or under Uttarakhand Panchayat Raj Act, 2016 shall be substituted in place of " By or under this Act" in section 134 and 136 of the Representation of People Act, 1951.