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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1)(b) in Telangana Infrastructure Development Corporation Act, 1998

(b)where the person to be served is affirm, if the document is addressed to the firm at its principal place of business, identifying it by the name and style under which its business is carried on, and is either,-
(i)sent under a certificate of posting or by registered post; or
(ii)left at the said place of business;