Meghalaya High Court
Tura Law College & Anr. vs . Smti Marbina R. Marak & Anr. on 5 October, 2021
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 03
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018
Date of Order: 05.10.2021
Tura Law College & Anr. Vs. Smti Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner(s) : Mr. K. Paul, Sr. Adv. with
Mr. S. Thapa, Adv.
For the Respondent(s) : Mr. R. Kar, Sr. Adv. with
Ms. S. Bhattacharjee, Seen the enquiry report filed by the Deputy Commissioner. The same is made part of the record.
On perusal of the enquiry report and after hearing the parties, this matter stands adjourned till 10.11.2021 to enable the parties to try to settle the matter out of Court. Both the parties directed to be present on the next date fixed.
JUDGE Meghalaya 05.10.2021 "V. Lyndem-PS"
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