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[Cites 0, Cited by 0] [Section 8D] [Entire Act]

Union of India - Subsection

Section 8D(2) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973

(2)The monies which stand transferred under sub-section (1) to the State Government shall be dealt with by that Government for the benefit of the officers and employees so transferred in such manner as the State Government may decide from time to time.