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State of Odisha - Section

Section 13 in The Orissa Grama Rakshi Rules, 1969

13.

The required particulars regarding name, parentage, residence, age, height, etc. of the Grama Rakshi in the first portion of the Service Bank shall be filled up by the Officer-in-charge of a police station and the signature and left thumb impression of the Grama Rakshi taken in the Service Book will be maintained in the police-station, while the bond of declaration in Form III shall be sent to the office of the [Superintendent of police of the district] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] where it shall be preserved.Chapter-IV Pay and Allowances